Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 315(1)] [Section 315] [Entire Act]

State of Jharkhand - Subsection

Section 315(1)(b) in Jharkhand Municipal Act, 2011

(b)fixing the days and the hours on and during which any market or slaughterhouse may be held or kept open for use;