Supreme Court - Daily Orders
Yashpal Chail vs State Of Uttar Pradesh on 11 April, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.24 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 1170/2023
(Arising out of impugned final judgment and order dated 02-09-2022
in A482 No. 970/2016 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
YASHPAL CHAIL Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ANR. Respondent(s)
(IA No.14425/2023-CONDONATION OF DELAY IN FILING and IA
No.14423/2023-EXEMPTION FROM FILING O.T.)
Date : 11-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Mr. Shivam Batra, AOR
Mr. Rahul Tyagi, Adv.
Mr. Akhil Ranganathan, Adv.
Mr. Ankit Bhushan, Adv.
Mr. Sandiv Kalia, Adv.
For Respondent(s)
Mr. Parmanand Pandey, AOR
Mr. Utkarsh Pandey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Mr. Pramanand Pandey, learned counsel, takes notice for respondent No. 1.
Personal appearance of the petitioner shall stand Signature Not Verified dispensed with till the next date of hearing.
Digitally signed by Nidhi Ahuja Date: 2023.04.12List the matter after six weeks. 17:19:05 IST Reason:
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR