Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 58A in The Orissa Panchayat Samiti Act, 1959

58A. [ [Inserted vide Orissa Act No. 24 of 1961.]

[* * *]