Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Kerala - Subsection

Section 47(1) in The SreeNarayanaGuru Open University Act, 2021

(1)The Syndicate shall create various posts required for the headquarters of the University, Regional Centre, Study Centre, academic institution and School of Studies and to determine its qualification, method of appointment and conditions of service with the approval of the Government.