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State of Andhra Pradesh - Section

Section 35 in Andhra Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

35. Removal of Difficulties.

- If any difficulty arises as to the interpretation of any provisions of these Rules or in the implementation of such provisions, the State Government shall have powers to issue clarifications/directions for the purpose of removal of the difficulties.Form-I[See rule-3]Requisition for Land AcquisitionFrom:Name and/or Designation of the Requiring BodyTo: