Section 3(1)(z) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

[Cites 0, Cited by 86] [Section 3(1)] [Section 3] [Entire Act]

(z)forces or causes a member of a Scheduled Caste or a Scheduled Tribe to leave his house, village or other place of residence:

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