Madhya Pradesh High Court
Shri Krishn Rawat vs The State Of Madhya Pradesh on 21 June, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH MCRC No.23693/2021 (SHRI KRISHNA RAWAT VS. STATE OF M.P.) Through Video Conferencing Gwalior, Dated : 21/06/2021 Shri Puran Kulshreshtha, learned counsel for the applicant. Shri Rohit Shrivastava, learned counsel for the State. Case diary is available. Shri Shrivastava prays for further time of two weeks to obtain the DNA test report.
Time granted.
List after two weeks.
(G.S. Ahluwalia) Judge Pj'S/-
PRINCEE BARAIYA 2021.06.22 11:35:56 -07'00'