Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of West Bengal - Subsection Section 48(5) in The West Bengal University of Health Sciences Act, 2002 (5)The procedure referred to in section 46 shall apply, mutatis mutandis, for the permission to open new courses, additional faculties, new subjects and additional divisions.
