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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(h) in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020

(h)"private" means an installation or establishment, controlled or managed by a person other than Central or State Government or their agencies;