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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(1)(a) in The Orissa Homoeopathic Act, 1956

(a)the time and place at which the Board shall hold its meetings under Section 13 and the manner in which such meetings shall be convened;