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Union of India - Section

Section 39 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

39. Auxiliary Energy Consumption in the sub-station.

(a)AC System The charges for auxiliary energy consumption in the AC sub-station for the purpose of air-conditioning, lighting and consumption in other equipment shall be borne by the transmission licensee and included in the normative operation and maintenance expenses.
(b)HVDC sub-station For auxiliary energy consumption in HVDC sub-stations, the Central Government may allocate an appropriate share from one or more ISGS. The charges for such power shall be borne by the transmission licensee from the normative operation and maintenance expenses.
Chapter - 9 Scheduling, Accounting and Billing