Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act]

State of Tamilnadu - Subsection

Section 234(1)(b) in Chennai City Municipal Corporation Act, 1919

(b)an application in writing for permission to execute the work together with a ground-plan, elevations and sections of the building and a specification of the work.