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State of Madhya Pradesh - Section

Section 36 in The M.P. Madhyastham Adhikaran Regulations, 1985

36. [ Dress for the members. [Regulations 36 to 55 and Annexture there to Inserted by Notification No. F-314-M-A-99, dated 18-5-1999.]

- The Chairperson and all the Members of the Tribunal while sitting on Board shall wear black coat and white trouser/sari with band. They shall also wear Gown except during summers.