Patna High Court - Orders
Langesh Kumar @ Angesh Kumar vs The State Of Bihar on 2 January, 2024
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.44138 of 2016
Arising Out of PS. Case No.-209 Year-2015 Thana- CHAKIA District- East Champaran
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Langesh Kumar @ Angesh Kumar
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Dhirendra Kumar Gupta
For the Opposite Party/s : Mr. Dilip Kumar No.1
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CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
2 02-01-2024On the request of learned counsel for the petitioner, re-list this case after two weeks on 16.01.2024.
(Jitendra Kumar, J) Ranjeet/-
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