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Patna High Court - Orders

Langesh Kumar @ Angesh Kumar vs The State Of Bihar on 2 January, 2024

Author: Jitendra Kumar

Bench: Jitendra Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.44138 of 2016
                    Arising Out of PS. Case No.-209 Year-2015 Thana- CHAKIA District- East Champaran
                  ======================================================
                  Langesh Kumar @ Angesh Kumar

                                                                                   ... ... Petitioner/s
                                                        Versus
                  The State Of Bihar

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :       Mr. Dhirendra Kumar Gupta
                  For the Opposite Party/s :       Mr. Dilip Kumar No.1
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                        ORAL ORDER

2    02-01-2024

On the request of learned counsel for the petitioner, re-list this case after two weeks on 16.01.2024.

(Jitendra Kumar, J) Ranjeet/-

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