Patna High Court - Orders
The State Of Bihar And Ors vs Smt. Jivachi Devi on 9 December, 2019
Bench: Hemant Kumar Srivastava, Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.833 of 2017
In
Civil Writ Jurisdiction Case No.679 of 2015
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The State Of Bihar and Ors
... ... Appellant/s
Versus
Smt. Jivachi Devi
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Ravish Chandra
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
and
HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA)
9 09-12-2019Learned counsel of the appellants seeks four weeks time to bring rule or circular or instruction before this court, as directed by order dated 05.11.2019.
Let this appeal be listed on 21.01.2020 under the same heading.
(Hemant Kumar Srivastava, J) ( Prabhat Kumar Singh, J) vinita/-
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