Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15]

Patna High Court - Orders

The State Of Bihar And Ors vs Smt. Jivachi Devi on 9 December, 2019

Bench: Hemant Kumar Srivastava, Prabhat Kumar Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Letters Patent Appeal No.833 of 2017
                                                       In
                                  Civil Writ Jurisdiction Case No.679 of 2015
                   ======================================================
                   The State Of Bihar and Ors

                                                                         ... ... Appellant/s
                                                      Versus
                   Smt. Jivachi Devi

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Appellant/s      :     Mr.Ravish Chandra
                   For the Respondent/s     :     Mr.
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
                   SRIVASTAVA
                           and
                           HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                         ORAL ORDER

                   (Per: HONOURABLE MR. JUSTICE HEMANT KUMAR
                   SRIVASTAVA)

9     09-12-2019

Learned counsel of the appellants seeks four weeks time to bring rule or circular or instruction before this court, as directed by order dated 05.11.2019.

Let this appeal be listed on 21.01.2020 under the same heading.

(Hemant Kumar Srivastava, J) ( Prabhat Kumar Singh, J) vinita/-

U