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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(2)A Public Deposit (PD) Account will be opened for implementing the Bangaru Talli scheme by the State Implementing Authority.