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State of Madhya Pradesh - Section

Section 6 in The M.P. Pashu (Niyantran) Adhiniyam, 1976

6. Delegation of powers.

- The State Government may, by notified order, direct that the power to make orders under Section 4 shall be exercisable also by such officer or authority including local authority and in relation to such matters and subject lo such conditions, if any, as may be specified in the order.