Madras High Court
Ms.Sujatha Govindan vs Joint Secretary (Tel) 122B-C on 17 July, 2018
Author: Satrughana Pujahari
Bench: Satrughana Pujahari
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED:17.07.2018
CORAM:
THE HONOURABLE MR. JUSTICE SATRUGHANA PUJAHARI
W.P.No.38143 of 2016 and WMP.32689 of 2016
Ms.Sujatha Govindan .. Petitioner
Vs
1. Joint Secretary (TEL) 122B-C,
Sastri Bhavan, New Delhi.
2.The Director,
Board of Apprenticeship Traning (Southern Region),
CIT Campus, Tharamani
Chennai ... Respondents
Prayer:-
Writ Petition filed under Article 226 of the Constitution of India praying for issuance of writ of Certiorari to call for the records of the 2nd respondent culminating in the Memo No.BAT/SR/PER/98/06 dated 26.08.2016 passed by the 2nd respondent herein and quash the same.
For Petitioner : Mr.V.Raghupathi
For Respondents : Mr.K.Gunasekar
Standing Counsel
SATRUGHANA PUJAHARI.,J
rka
ORDER
Mr.V.Raghupathi, the learned counsel for the petitioner, seeks permission of this Court to withdraw this writ petition and also made an endorsement to that effect.
2 In the light of the submission and endorsement made by the learned counsel appearing for the petitioner, the writ petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous petition is closed.
17.07.2018 Note : Issue order copy on 17.07.2018 Index : No Internet : Yes rka To
1. Joint Secretary (TEL) 122B-C, Sastri Bhavan, New Delhi.
2.The Director, Board of Apprenticeship Traning (Southern Region), CIT Campus, Tharamani Chennai W.P.No.38143 of 2016