Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Kerala - Subsection

Section 54(4) in Calicut University Act, 1975

(4)The Manager shall exercise such powers and discharge such duties as may be delegated to him by the unitary management or the corporate management, as the case may be.