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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3)(f) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(f)providing training facilities to persons who are likely to be of help to the Nigam in the execution of the projects;