Patna High Court - Orders
Nawnit Kumar Singh & Ors vs The Union Of India & Ors on 14 September, 2017
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11791 of 2017
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Nawnit Kumar Singh & Ors
.... .... Petitioners
Versus
The Union of India & Ors
.... .... Respondents
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Appearance :
For the Petitioners : Mr. M.P. Dixit, Advocate
Mr. S.K. Dixit, Advocate
Mr. Sanjay Kumar Chaubey, Advocate
Mr. Sunil Kumar, Advocate
For the Respondent/s : Mr. S.D Sanjay, Addl. S.G.
Mr. Rajesh Kumar Verma, C.G.C.
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
And
HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
2. 14-09-2017Heard learned counsel for the petitioners and learned counsel for the respondents.
Judgment is reserved.
(Ajay Kumar Tripathi, J.) (Rajeev Ranjan Prasad, J.) Rajeev/-
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