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State of Mizoram - Section

Section 18 in The Mizoram Civil Service Rules, 1988

18. Training.

- Every probationer shall, during the period of probation, successfully undergo to the Survey and Settlement Training and such other training as the Governor may, from time to time, prescribe:Provided that the Governor may, if satisfied that there are special grounds for so doing, exempt a probationer from the operation of these rules.