Delhi High Court - Orders
Naresh Kumar Joshi vs Joginder Lal Kapoor (Deceased) Thr Lrs on 25 April, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~18(Appellate Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 990/2018 & CM APPL.51226/2018
NARESH KUMAR JOSHI ..... Appellant
Through: Mr. Abdesh Chaudhary & Ms.
Geetanjali Setia, Advs.
versus
JOGINDER LAL KAPOOR (DECEASED) THR LRS
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 25.04.2022 Admit.
C. HARI SHANKAR, J APRIL 25, 2022 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.04.2022 15:26:08