Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 45 in Ayush and Health Sciences University of Chhattisgarh Act, 2008 45. Enrolment of Students. - No student shall be enrolled as a student of the university unless he possesses such qualifications as may be prescribed by the statutes.
