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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(xv) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(xv)to advise Government and local self Governments on policies related to or having a bearing on the livestock sector, on both public and privately funded livestock development projects, livestock product processing and manufacturing projects, promotional measures and subsidies, regulatory measures and law affecting the livestock sector and on taxation, levies and cess on livestock or livestock products;