Section 5(b) in The Himachal Pradesh Debt Reduction Act, 1976
(b)in case the defendant or, if there are more than one, all the defendants, reside outside the limits of Himachal Pradesh; -(i)the holding or the land of the defendant or, if there ore more than one, of any of the defendants is situate; or(ii)the defendant or, if there are more than one, any of the defendants carries on trade or profession.
