Section 3(7)(b) in Occupational Safety, Health and Working Conditions Code, 2020

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Union of India - Subsection

Section 3(7)(b) in Occupational Safety, Health and Working Conditions Code, 2020

(b)has not preferred appeal under section 4 against the cancellation of the registration certificate of the establishment under sub-section (5) or revocation of the registration of the establishment under sub-section (6) or the appeal so preferred has been dismissed,

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Union of India - Subsection

Section 3(7)(b) in Occupational Safety, Health and Working Conditions Code, 2020