Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 83C in Nagaland Municipal Act, 2001 83C. Urban Station Committee Fund. - All moneys received by Urban Station Committee shall be kept and be applied in the manner as provided under the provisions of Chapter - I of Part III of this Act.Part - IIIFinanceChapter - I Municipal Fund
