Section 075 in U.P. Housing and Development Board Regulations, 1982
075.
In exercise of the powers under clause (n) of section 95 (1) read with section 15 (1) (h) of the U.P. Avas Evam Vikas Parishad Adhiniyam, 1965 (U.P. Act No. 1 of 1966). the U.P. Housing and Development Board makes the following regulations:PART-I-Gerneral
