- Absence without leave for any period up to thirty days at one time will entail loss of scholarship for twice the period of absence. Absence without leave for more than thirty days at one time will entail forfeiture of the scholarship, and must be reported without delay to the inspecting officer or to the Director, as the case may require.(Government notification no. 2246-E., dated the 3rd November, 1914.)Section IIRules for different classes of scholarships(a)Lower Primary Scholarships
