Section 155 in The Central Administrative Tribunal Rules Of Practice, 1993
155. Weekly and monthly statements-Furnishing of
.-(a) The Registrar of each Bench shall prepare a weekly progress report in Form 24 and circulate among all the Members of the Bench concerned.(b)The Vice-Chairman of the Bench concerned shall forward a consolidated monthly progress report in Form No. 24 to the Chairman before the 7th of each month.(c)The Registrar of the concerned Bench shall prepare a monthly statement in two parts as in Form 25 regarding filing, disposal and pendency of cases and forward the same to the Registrar of the Principal Bench before the 7th of each month.
