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[Cites 0, Cited by 0] [Section 378] [Entire Act]

State of Jharkhand - Subsection

Section 378(3) in Jharkhand Municipal Act, 2011

(3)The municipality may, from time to time, take steps to promote harvesting of rainwater in public parks, gardens and other open spaces under its administrative control, and may also undertake campaigns to promote public awareness for conservation of rainwater.