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Madhya Pradesh High Court

Tripti vs Iipm (Indian Institute Of Palanning And ... on 11 May, 2016

WP-3410-2014

(TRIPTI Vs IIPM (INDIAN INSTITUTE OF PALANNING AND MANA GEMENT) THR. A URIND UM
CH0 VDHY)

1 1-05-2016

Petitioner through the counsel. Office to comply with the previous order and list the matter alongwith W.P. No.9765/2013 on 17.08.2016.

(PRAKASH SHRIVASTAVA) JUDGE