Madhya Pradesh High Court
Tripti vs Iipm (Indian Institute Of Palanning And ... on 11 May, 2016
WP-3410-2014 (TRIPTI Vs IIPM (INDIAN INSTITUTE OF PALANNING AND MANA GEMENT) THR. A URIND UM CH0 VDHY) 1 1-05-2016
Petitioner through the counsel. Office to comply with the previous order and list the matter alongwith W.P. No.9765/2013 on 17.08.2016.
(PRAKASH SHRIVASTAVA) JUDGE