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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(5) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(5)"Capital expenditure (CAPEX) Plan" means the expenditure of capital nature planned to be incurred during control period for creation of the assets of the SLDC/CSPSOC;