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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of West Bengal - Subsection

Section 115(e) in New Town, Kolkata Development Authority Act, 2007

(e)the items of trade effluents or noxious chemicals which may not ordinarily be passed into die drain of the Development Authority, or the mode of treatment of such chemicals before they can be so passed, or such other steps as may be necessary to control environmental pollution arising out of such chemicals;