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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(2) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(2)The Zonal Officer, Commandant and Assistant Commandants shall inspect at least once a year thoroughly their offices, and each Company and Platoon and find out how the various officers have discharged their responsibilities and take steps to effect improvement wherever necessary.