Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(1)(d) in The Karnataka Minor Mineral Concession Rules, 1994 (d)The Director, Department of Mines and Geology, who shall be the Member Secretary;(IA)Three members shall form the quorum for a meeting of the committee.