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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(4)(a) in The Maharashtra (Fruit Nurseries and Sale of Fruit Plants) (Regulation) Act, 1969

(a)appoints each of the officers specified in column 2 of the Schedule appended hereto, to be the Competent Authority, for the purposes of the said Act;