Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 16 in The Patents (Amendment) Act, 2002 16. Amendment of section 23.- In section 23 of the prinicpal Act, for the words" filed in pursuance thereof", the words" as accepted by the Controller along with other documents filed by the applicant in pursuance thereof" shall be substituted.
