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[Cites 0, Cited by 3] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(p) in The Monopolies And Restrictive Trade Practices Act, 1969

(p)"retailer," in relation to the sale of any goods, includes every person, other than a wholesaler, who sells the goods to any other person, and in respect of the sale of goods by a wholesaler, to any person for any purpose other than re-sale, includes that wholesaler;