Supreme Court - Daily Orders
The State Of Tamil Nadu vs The Adminstration, Tnstc Employees ... on 29 November, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.63 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28238-
28239/2024
[Arising out of impugned final judgment and order dated 10-09-2024
in RAMD No. 36/2024 10-09-2024 in WAMD No. 246/2024 passed by the
High Court of Judicature at Madras at Madurai]
THE STATE OF TAMIL NADU & ORS. Petitioner(s)
VERSUS
THE ADMINSTRATION, TNSTC EMPLOYEES PENSION
TRUST & ORS. Respondent(s)
(FOR ADMISSION )
Date : 29-11-2024 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. P.S. Raman, AG, Sr. Adv.
Mr. Sabarish Subramanian, AOR
Mr. C. Kranthi Kumar, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Vishnu Unnikrishnan, Adv.
Mr. Danish Saifi, Adv.
Ms. Aswani Satheesh, Adv.
Mr. V.M. Eashwar, Adv.
For Respondent(s) Mr. V.Giri, Sr. Adv.
Mr. M.ajmal Khan, Sr. Adv.
Mr. A Velan, AOR
Ms. Navpreet Kaur, Adv.
Mr. Prince Singh, Adv.
Mr. Nilay Rai, Adv.
Mr. Nihar Dharmadhikari, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned Advocate General, list the Signature Not Verified matter on 09.12.2024.
Digitally signed by KAPIL TANDON Date: 2024.11.29 17:19:59 IST Reason:(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)