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Supreme Court - Daily Orders

The State Of Tamil Nadu vs The Adminstration, Tnstc Employees ... on 29 November, 2024

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.63                                     COURT NO.13                    SECTION XII

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS

     Petition(s)                    for   Special    Leave    to   Appeal   (C)     No(s).     28238-
     28239/2024

     [Arising out of impugned final judgment and order dated 10-09-2024
     in RAMD No. 36/2024 10-09-2024 in WAMD No. 246/2024 passed by the
     High Court of Judicature at Madras at Madurai]

     THE STATE OF TAMIL NADU & ORS.                                                Petitioner(s)

                                                             VERSUS

     THE ADMINSTRATION, TNSTC EMPLOYEES PENSION
     TRUST & ORS.                                                                   Respondent(s)

     (FOR ADMISSION )

     Date : 29-11-2024 These petitions were called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                              HON'BLE MR. JUSTICE SANDEEP MEHTA

     For Petitioner(s)                     Mr. Abhishek Manu Singhvi, Sr. Adv.
                                           Mr. P.S. Raman, AG, Sr. Adv.
                                           Mr. Sabarish Subramanian, AOR
                                           Mr. C. Kranthi Kumar, Adv.
                                           Mr. Avishkar Singhvi, Adv.
                                           Mr. Vishnu Unnikrishnan, Adv.
                                           Mr. Danish Saifi, Adv.
                                           Ms. Aswani Satheesh, Adv.
                                           Mr. V.M. Eashwar, Adv.

     For Respondent(s)                     Mr. V.Giri, Sr. Adv.
                                           Mr. M.ajmal Khan, Sr. Adv.
                                           Mr. A Velan, AOR
                                           Ms. Navpreet Kaur, Adv.
                                           Mr. Prince Singh, Adv.
                                           Mr. Nilay Rai, Adv.
                                           Mr. Nihar Dharmadhikari, Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

At the request of the learned Advocate General, list the Signature Not Verified matter on 09.12.2024.

Digitally signed by KAPIL TANDON Date: 2024.11.29 17:19:59 IST Reason:

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)