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State of Uttar Pradesh - Section

Section 103 in U.P. Revenue Code (Amendment) Act, 2016

103. Amendment of Section 129.

- In Section 129 of the said Code, in Hindi version, in sub-section (1), for the words ^^Loizjs.kk ls the words ^^Loizsj.kk ls vkoafVrh ;k iV~Vsnkj dks dCtk fnyk ldrk gS shall be substituted.