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NCT Delhi - Section

Section 39 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

39. Duty with regard to sick prisoners malingerers.

(1)The Medical Officer shall daily visit the sick in the hospital, and shall examine every prisoner who may complain of any illness and may, if necessary direct the admission of any such prisoner to hospital.
(2)If at any time the Medical Officer is of opinion that any prisoner is malingering he shall forthwith report the fact to the Superintendent.