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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Payment Of Undisbursed Wages (Air Transport Services) Rules, 1988

(2)The register of nominations shall be maintained by the employer up--to-date and kept permanently at the workspot or where the employer experiences difficulty in keeping them at the workspot, at any other suitable place as may be approved by the prescribed authority in this behalf.