Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

(e)[ "Foodgrains" means wheat, barley, gram, jowar, bajra, maize, pulses or any one or more of the same;] [Substituted by Notification No. P-3861/XXIX-Food-S-7(1)-92, dated 11th December, 1992, published in the U.P. Gazette, (Extraordinary), Part 4, section (Kha), dated 11th December, 1992.]