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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(f) in The Salary, Allowances and Pension of Members of Parliament Act, 1954

(f)[ the constituency allowance and medical and other facilities mentioned in section 8 and the amount to be paid in cash in lieu of such facilities; [Substituted by Act 48 of 1975 - effective from 16-8-1975]
(ff)the amount which may be paid by way of repayable advance for the Purchase of conveyance; the rate of interest thereon and the mode of recovery of such amount and interest thereon;] and.
(fff)[ to provide for carry forward of unutilised free telephone calls pertaining to any year beginning on or after the 1st day of April, 2002 to any subsequent year] [Inserted by Act 9 of 2004 - effective from 9-1-2004.];