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State of Nagaland - Section

Section 70 in Nagaland Excise Rules

70. Accounts of all liquors and colouring and flavouring substances to be kept.

- Correct account of all liquors and colouring and flavouring substances in the warehouse or godown shall be maintained by the licensee in such form as may be prescribed by the Excise Commissioner. The accounts shall remain in the custody of the Excise Officer-in-charge who shall check them at the end of each day's work.