Delhi High Court - Orders
Signature Not Verified Digitally ... vs In Item Nos. 35, 36, 37, 38, 64, 66, 70, 91, ... on 14 September, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~14 to 229 & 231
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 130/2017
+ W.P.(C) 7777/2009 and CM APPL. Nos. 5957/2018, 23567/2018,
38143/2022
+ W.P.(C) 6337/2020 and CM APPL. 22496/2020
+ W.P.(C) 1176/2015 and CM APPL. 44457/2017
+ W.P.(C) 3547/2015
+ W.P.(C) 5899/2016
+ W.P.(C) 6946/2016
+ W.P.(C) 9624/2016
+ W.P.(C) 4018/2017 and CM APPL. 17708/2017
+ W.P.(C) 5221/2017 and CM APPL. 4786/2018
+ W.P.(C) 5239/2017
+ W.P.(C) 5270/2017
+ W.P.(C) 5288/2017
+ W.P.(C) 5313/2017
+ W.P.(C) 5314/2017 and CM APPL. 46025/2017
+ W.P.(C) 5503/2017
+ W.P.(C) 5742/2017
+ W.P.(C) 5743/2017
+ W.P.(C) 5765/2017
+ W.P.(C) 6162/2017
+ W.P.(C) 6219/2017 and CM APPL. 9969/2019
+ W.P.(C) 6248/2017
+ W.P.(C) 6255/2017
+ W.P.(C) 6257/2017
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+ W.P.(C) 6356/2017
+ W.P.(C) 6366/2017
+ W.P.(C) 6372/2017
+ W.P.(C) 6426/2017
+ W.P.(C) 6443/2017
+ W.P.(C) 6445/2017
+ W.P.(C) 6627/2017
+ W.P.(C) 6647/2017
+ W.P.(C) 6676/2017
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:15.09.2022
+ W.P.(C) 6713/2017
+ W.P.(C) 6764/2017
+ W.P.(C) 6765/2017
+ W.P.(C) 6772/2017
+ W.P.(C) 6806/2017
+ W.P.(C) 6810/2017
+ W.P.(C) 6811/2017
+ W.P.(C) 6812/2017
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+ W.P.(C) 6850/2017
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+ W.P.(C) 6864/2017
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+ W.P.(C) 6881/2017
+ W.P.(C) 6882/2017
+ W.P.(C) 6884/2017
+ W.P.(C) 6885/2017
+ W.P.(C) 6886/2017
+ W.P.(C) 6887/2017
+ W.P.(C) 6888/2017
+ W.P.(C) 6889/2017
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+ W.P.(C) 7013/2017
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+ W.P.(C) 7043/2017
+ W.P.(C) 7044/2017 and CM APPL. 33924/2020
+ W.P.(C) 7047/2017
+ W.P.(C) 7079/2017
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:15.09.2022
+ W.P.(C) 7085/2017
+ W.P.(C) 7089/2017
+ W.P.(C) 7126/2017
+ W.P.(C) 7130/2017
+ W.P.(C) 7169/2017 and CM APPL. 38521/2017
+ W.P.(C) 7188/2017
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+ W.P.(C) 7233/2017
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+ W.P.(C) 7444/2017
+ W.P.(C) 7829/2017
+ W.P.(C) 7830/2017
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+ W.P.(C) 8097/2017
+ W.P.(C) 8102/2017
+ W.P.(C) 8132/2017
+ W.P.(C) 8193/2017
+ W.P.(C) 8250/2017
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:15.09.2022
+ W.P.(C) 8349/2017
+ W.P.(C) 8358/2017
+ W.P.(C) 8393/2017
+ W.P.(C) 8415/2017
+ W.P.(C) 8429/2017
+ W.P.(C) 8434/2017 and CM APPL. 42148/2017
+ W.P.(C) 8445/2017
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+ W.P.(C) 8802/2017
+ W.P.(C) 8899/2017 and CM APPL. 43978/2017
+ W.P.(C) 8913/2017 and CM APPL. 36466/2017
+ W.P.(C) 8950/2017 and CM APPL. 36580/2017
+ W.P.(C) 8951/2017 and CM APPL. 36583/2017
+ W.P.(C) 9002/2017
+ W.P.(C) 9024/2017
+ W.P.(C) 9038/2017
+ W.P.(C) 9041/2017
+ W.P.(C) 9052/2017
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+ W.P.(C) 9136/2017
+ W.P.(C) 9161/2017 and CM APPL. 37476/2017
+ W.P.(C) 9168/2017
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+ W.P.(C) 9218/2017 and CM APPL. Nos. 37669/2017 & 40733/2017
+ W.P.(C) 9277/2017
+ W.P.(C) 9323/2017
+ W.P.(C) 9350/2017
+ W.P.(C) 9357/2017
+ W.P.(C) 9363/2017
+ W.P.(C) 9366/2017
+ W.P.(C) 9368/2017
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:15.09.2022
+ W.P.(C) 9369/2017
+ W.P.(C) 9941/2017 and CM APPL. 40513/2017
+ W.P.(C) 10367/2017
+ W.P.(C) 10609/2017
+ W.P.(C) 11126/2017
+ W.P.(C) 11239/2017
+ W.P.(C) 11290/2017
+ W.P.(C) 527/2018
+ W.P.(C) 532/2018
+ W.P.(C) 533/2018
+ W.P.(C) 1642/2018
+ W.P.(C) 2089/2018
+ W.P.(C) 2742/2018
+ W.P.(C) 5904/2018
+ W.P.(C) 6217/2018 and CM APPL. 24000/2018
+ W.P.(C) 6275/2018 and CM APPL. 24210/2018
+ W.P.(C) 6289/2018 and CM APPL. 24231/2018
+ W.P.(C) 6845/2018 and CM APPL. Nos. 26005/2018 & 47449/2018
+ W.P.(C) 6965/2018 and CM APPL. 28406/2018
+ W.P.(C) 6978/2018
+ W.P.(C) 6992/2018
+ W.P.(C) 6993/2018
+ W.P.(C) 9098/2018 & CM APPL. 35118/2018
+ W.P.(C) 11226/2018
+ W.P.(C) 11245/2018
+ W.P.(C) 11752/2018 & CM APPL. 45522/2018, CM APPL.
45523/2018
+ W.P.(C) 11855/2018 & CM APPL. 45920/2018
+ W.P.(C) 13673/2018
+ W.P.(C) 42/2019
+ W.P.(C) 1430/2019 & CM APPL. 6559/2019
+ W.P.(C) 1543/2019 & CM APPL. 7127/2019
+ W.P.(C) 1588/2019 & CM APPL. 7324/2019
+ W.P.(C) 2495/2019
+ W.P.(C) 3114/2019
+ W.P.(C) 3120/2019
+ W.P.(C) 7710/2019
+ W.P.(C) 8989/2019 & CM APPL. 50778/2019
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:15.09.2022
+ W.P.(C) 8994/2019 & CM APPL. 50903/2019
+ W.P.(C) 9111/2019
+ W.P.(C) 11439/2019 & CM APPL. 47031/2019, CM APPL.
47032/2019
+ W.P.(C) 12361/2019 & CM APPL. 50590/2019
+ W.P.(C) 12616/2019
+ W.P.(C) 12622/2019
+ W.P.(C) 12628/2019
+ W.P.(C) 12654/2019 & CM APPL. 51656/2019, CM APPL.
51657/2019
+ W.P.(C) 12665/2019
+ W.P.(C) 12702/2019
+ W.P.(C) 12703/2019
+ W.P.(C) 12790/2019
+ W.P.(C) 12798/2019
+ W.P.(C) 13381/2019 & CM APPL. 54313/2019
+ W.P.(C) 822/2020
+ W.P.(C) 1942/2020 & CM APPL. 6801/2020
+ W.P.(C) 3476/2020 & CM APPL. 12337/2020
+ W.P.(C) 6571/2020 & CM APPL. 22963/2020
+ W.P.(C) 7231/2020 & CM APPL. 24417/2020, CM APPL.
24418/2020
+ W.P.(C) 10275/2020 & CM APPL. 32529/2020, CM APPL.
32530/2020
+ W.P.(C) 207/2021 & CM APPL. 561/2021
+ W.P.(C) 1875/2021 & CM APPL. 5446/2021, CM APPL. 10413/2021
+ W.P.(C) 10573/2021 & CM APPL. 32609/2021
+ W.P.(C) 13728/2021 & CM APPL. 43378/2021
+ W.P.(C) 13914/2021 & CM APPL. 43916/2021
+ W.P.(C) 1524/2022 & CM APPL. 4367/2022, CM APPL. 4368/2022
+ W.P.(C) 6082/2022
+ W.P.(C) 11257/2022 & CM APPL. 33053/2022
+ W.P.(C) 11509/2022 & CM APPL. 34042/2022
+ W.P.(C) 11658/2022 & CM APPL. 34618/2022, CM APPL.
34619/2022
+ W.P.(C) 11736/2022 & CM APPL. 34908/2022
+ W.P.(C) 6876/2017 & CM APPL. 40351/2022
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:15.09.2022
Present: Mr. Khagesh B. Jha, Ms. Shikha Sharma Bagga and Ms. Aditi,
Advs. for petitioner No. 3 in Item No. 15.
Mr. Ashok Agarwal, Mr. Kumar Utkarsh & Mr. Manoj Kumar,
Advs. for Petitioner in Item No.15.
Mr. Siddharth & Mr. Indra Chand, Advs. for petitioner in Item
No.21.
Mr. Anil Kher, Sr. Adv. with Mr. Aditya N, Advs. for
petitioner in Item No.23.
Ms. Diya Kapur, Mr. Raghav Kumar & Mr. Aditya Lodha,
Advs. for petitioner in Item No.15, 19 & 190.
Mr. Anand Yadav, Adv. for petitioner in Item No. 99.
Mr. Kamal Gupta, Mr. Sparsh Aggarwal & Mr. Yash Yadav,
Advs. for petitioner in Item Nos. 15, 16, 30, 32, 61, 62, 63, 65,
82, 83, 84, 85, 86, 87, 89, 100, 102, 103, 104, 108, 109, 111,
112, 127, 134, 174, 176, 187, 201, 206, 215 & 225.
Mr. Virat K Anand, Mr. Kumar Shashank Harish Nadda, Mr.
Rishale Singh, Mr. N Singh, Mr. Arun Yadav & Mr. Anant,
Advs. for petitioner in Item No.17.
Mr. Srijan Sinha, Ms. Parul Dhurvey and Mr. Naveen Soni,
Advs. for petitioner in Item No. 25.
Mr. Ankit Jain & Mr. Abhay P Singh, Advs. for Item No.26.
Mr. Ravi Kr. Aggarwal & Mr. Ishaan Aggarwal, Advs. for
petitioner in Item No.29.
Mr. Puneet Batra, Adv. in Item No.31
Mr. S P Kamrah & Mr. B. C. Pandey, Advs. for Item Nos. 18 &
122.
Mr. Puneet Mittal, Sr. Adv. with Mr. R P Singh, Ms. Sakhsi
Mendiratta, Mr. Mohit Chandras & Mr. Siddharth, Advs. for
petitioner in Item Nos. 24, 35, 46, 47 & 70.
Mr. Pramod Gupta, Ms. Poonam Meena, Ms. Himanshi, Ms.
Utkarsha Srivastava & Ms. Shalu Sharma, Advs. for petitioners
in Item Nos. 35, 36, 37, 38, 64, 66, 70, 91, 92, 93, 94, 95, 96,
97, 98, 129, 130, 131, 132, 133, 146, 164, 172, 175, 181, 182,
183, 192, 193, 197, 198, 199, 200, 202, 212, 220, 226, 227, 228
& 229.
Mr. Atul Jain, Adv. for petitioner in Item Nos. 69, 80 and 81.
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:15.09.2022
Mr. Uday Bedi, Adv. for petitioner in Item No. 88.
Mr. Omkar Prasad, Adv. for petitioner in Item No. 105.
Mr. Siddharth Bambha, Adv. for petitioner in Item No.113.
Mr. Rohit Gupta & Ms. Avani Verma, Advs. for petitioner Item
No.123.
Mr. Vedanta Varma & Mr. Vibhor Kush, Advs. for petitioner in
Item Nos. 156, 216 & 217.
Mr. R. M. Sinha, Mr. P. M. Sinha and Ms. Nandini Harsh,
Advs. for petitioner in Item Nos. 139, 140, 141, 142, 151 &
163.
Mr. Puneet Mittal, Sr. Adv. with Mr. Pranav Rishi & Mr. R P
Singh, Advs. for petitioner in Item Nos. 177 & 178.
Ms. Awantika Manohar, Adv. for petitioner in Item No. 179 &
189.
Mr. Anurag & Mr. Udit Dwivedi, Advs. for petitioner in Item
No.185, 186 & 224.
Mr. H. L. Tiku, Sr. Adv. with Ms. Yashmeet Kaur and Mr.
Akshay Singh, Advs. for petitioner in Item Nos. 180 and 191.
Mr. Santosh Kumar Pandey, Adv. for petitioner in Item no.218.
Mr. Sumit Kumar Khatri & Ms. Harshpreet Kaur, Advs. for
petitioner Item No.219.
Mr. Santosh Kr Tripathi, SC(Civil) GNCTD with Mr. Arun
Panwar, Mr. Praduman Rao, Mr. Pradeep, Ms. Mehak
Rankawat & Mr. Rajeev Tanwar, Mr. Siddharth Krishna
Dwivedi & Mr. Aditya S Jadhav, Advs for DOE from Item No.
14 to 228 & 331.
Mr. Gautam Naryan, ASC, GNCTD with Mr. Unmukt Gera,
Adv. in Item No. from 14 to 229 & 231.
Mr. Anuj Aggarwal, ASC, GNCTD with Ms. Arshya Singh,
Ms. Sanyam Suri & Ms. Ayushi Basal, Advs. for respondents
in Item Nos. 17, 22, 27, 28, 29, 35, 36, 40, 50, 58, 76, 83, 96,
103, 111, 112, 115, 121, 125, 126, 129, 130, 141, 142, 143,
144, 159, 162, 163, 167, 179, 185, 187, 192, 196, 198, 200,
201, 202, 205, 206 & 211.
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:15.09.2022
Mr. Rishikesh Kumar, ASC with Mr. Sudhir Kumar Shukla &
Ms. Sheenupriya, Advs for DOE in Item Nos. 24, 34, 39, 44,
53, 68, 82, 85, 102, 108, 110, 117, 118, 124, 130, 136, 138,
139, 146, 151, 152, 154, 160, 165 & 170.
Mr. Vikrant N. Goyal, Mr. Ajay Singh, Mr. Shikhar Sardana
and Mr. Mayank Goswami, Advs. for R-4 (UOI) in Item No.
15.
Dr. S. S. Hooda, Mr. Aayushman Aeron and Mr. Ashutosh
Kumar, Advs. for R-5/CAG in Item No. 15.
Mr. Kumar Rajesh Singh, Adv. for R2 in Item No.15
Mr. Satyakam, ASC with Mr. Alok Raj, Adv. for respondents
in Item Nos. 18, 42, 46, 48, 57, 62, 74, 80, 86, 89, 98 & 109.
Ms. Sanjana N on behalf of Mr. Sameer Vashisht, ASC,
GNCTD in Item Nos. 56, 73, 173 & 222.
Mr. Udit Malik, ASC for GNCTD in Item No.59, 60, 70 & 106.
Mr. Amit Sibal, Sr. Adv. with Mr. Pramod Gupta, Ms. Poonam
Meena, Ms. Himanshi, Ms. Utkarsha Srivastava & Ms. Shalu
Sharma, Advs. for Respondent No. 3.
Mrs. Sweety Singh, Adv. for DOE / GNCTD in Item Nos. 61,
71, 145, 157, 158, 176, 181, 182 and 231.
Mr. Ripin Sood, Counsel for GNCTD in Item Nos. 69 and 149.
Ms. Mehak Nakra, Govt. Counsel with Dr. Yad Ram, Vice
Principal, Zone VI / DOE in Item Nos. 133, 139, 153 and 226.
Mr. Sushil Kumar OSD Lit (Zone-IV), Directorate of Education
in Item Nos. 149, 155, 208, 209 and 210.
Ms. Mehak Nakra, ASC, GNCTD.
Mr. Jasneet Jolly and Mr. Mohd. Shahid Khan, Advs. for Mr.
Mr. Divyam Nandrajog, Adv., Panel Counsel GNCTD for
Directorate of Education in Item No. 183.
Mr. Khagesh B. Jha, Ms. Shikha Sharma Bagga and Ms. Aditi,
Advs. for respondent (Impleader) in Item No. 231.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 14.09.2022 Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:15.09.2022 List for further proceedings on 10.10.2022.
VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 14, 2022 Ch Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:15.09.2022