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[Cites 0, Cited by 0] [Section 120(3)] [Section 120] [Entire Act]

State of Uttarakhand - Subsection

Section 120(3)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)Any other public institution may also be vested in or placed under the management, control and administration of a Zila Panchayat: