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[Cites 0, Cited by 0] [Section 54F(3)] [Section 54F] [Entire Act]

Union of India - Subsection

Section 54F(3)(c) in Insolvency And Bankruptcy Code, 2016

(c)access the books of account, records and other relevant documents of the corporate debtor available with Government authorities, statutory auditors, accountants and such other persons as may be specified;